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Punjab-Haryana High Court

Blue Star Limited vs Sravanthi Infratech Private Limited on 30 November, 2018

Author: Rajan Gupta

Bench: Rajan Gupta

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                          C.P. No.149 of 2016 (O&M)
                                          Date of decision: 30.11.2018

M/s Blue Star Ltd.
                                                     .........Petitioner

                                       Versus
M/s Sravanthi Infratech Pvt. Ltd.
                                                     .........Respondent

Coram:               Hon'ble Mr. Justice Rajan Gupta

Present:             None for the petitioner.

                     Mr. Deepam Raghav, Advocate for
                     Mr. Sachit Kumar Sahijpal, Advocate
                     for the respondent


RAJAN GUPTA, J. (Oral)

In view of order passed in C.P.No.7 of 2014, this petition has been rendered infructuous.

Disposed of accordingly.

[RAJAN GUPTA] JUDGE November 30, 2018. 'Rajpal' 1 of 1 ::: Downloaded on - 07-01-2019 05:48:34 :::