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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(b) in The Coal Bearing Areas (Acquisition And development) Act, 1957

(b)in any case where rights in or over such land are to be acquired, shall state the nature and extent of the rights in addition to the matters relating to the land specified' in clause (a) and a copy of every such declaration shall be sent to the State Government concerned.