Section 27(2)(v) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(v)to scrutinize and approve the budgets submitted by the trustee or administrator and to arrange for auditing of accounts of the trust or endowment;

Legal Document View