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NCT Delhi - Section

Section 11 in Delhi Electricity Regulatory Commission (Grant of Consent for Captive Power Plants) Regulations, 2002

11. Fines for non-compliance or violation.

- Non-compliance or violation of these regulations shall render the beneficiary of the CPP liable to be proceeded against as per Chapter VII of the Delhi Electricity Regulatory Commission Comprehensive (Conduct of Business) Regulations, 2001.