Section 3(iii) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962
(iii)["Kshettra Panchayat"] [Substituted by U.P. Act No. 9 of 1994.] means a [Kshettra Panchayat] [Substituted by U.P. Act No. 9 of 1994.] established under Section 5 of the Act;
