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[Cites 0, Cited by 0] [Section 325(2)] [Section 325] [Entire Act]

State of Punjab - Subsection

Section 325(2)(a) in The Punjab Municipal Corporation Act, 1976

(a)cause to be destroyed, or to be confined for such period as he may direct, any dog or other animal which is, or is reasonably suspected to be, suffering from rabies, or which has been bitten by any dog or other animal suffering or suspected to be suffering from rabies ;