Jharkhand High Court
M/S Ami Enterprises Pvt. Ltd vs Union Of India Through Its Commissioner on 14 July, 2022
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh, Deepak Roshan
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P (T) No. 2312 of 2022
M/s AMI Enterprises Pvt. Ltd., Adityapur, Saraikela Kharsawan
--- --- Petitioner
Versus
Union of India through its Commissioner, Central Goods &
Services Tax and Central Excise, Jamshedpur and others--- Respondents
---
CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mr. Justice Deepak Roshan
---
For the Petitioner: Ms. Amrita Sinha, Advocate For the Respondents: Mr. Ashish Kr. Shekhar, Advocate
----
05 / 14.07.2022 One week more time is allowed to the learned counsel for the CGST to file counter affidavit.
List it on 25.07.2022.
(Aparesh Kumar Singh, J) (Deepak Roshan, J) Ranjeet/