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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Kerala - Subsection

Section 53(3) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(3)The Government shall communicate to the University the views of the Governmentwith reference to the results of such inspection or inquiry and may after ascertaining theopinion thereon of the University, advise the University upon the action to be taken and fixa time limit for taking such action.