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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3) in The Oil Mines Regulations, 2017

(3)The manager of a mine shall assign to every competent person and official his specific duty and on his appointment provide to him a copy of the regulations, rules and bye-laws and any orders made thereunder which affect him and he shall take all possible steps to ensure that every such person understands, carries out and enforces the provisions contained therein in a proper manner.