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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Chattisgarh - Subsection

Section 124(q) in The Chhattisgarh Municipalities Act, 1961

(q)making contribution towards the construction, establishment or maintenance of educational institutions including libraries and museums, hospitals, dispensaries, or similar institutions providing public medical relief or engaged in social work or other institutions of a charitable nature;