Section 5 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
5. The Faculties.
(1)Subject to the provisions of sub-section (1) of section 35 on the recommendations of the Academic Council, Executive Council and approval of the State Council, the Vice-Chancellor shall by an order to that effect, from time to time, institute all or any of the Faculties mentioned in sub-section (1) of section 35 and such other Faculties on like recommendations and approval.(2)The subjects comprised in each of the Faculties shall be as follows :-A. Faculty of Agriculture.-
