Patna High Court - Orders
Akhouri Nishi Kumar Sinha vs The State Of Bihar & Ors on 8 August, 2013
Author: Gopal Prasad
Bench: Gopal Prasad
Patna High Court Cr.Misc. No.38364 of 2012 (2) dt.08-08-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.38364 of 2012
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Akhouri Nishi Kumar Sinha, daughter of Late Akhouri Bindeshwari Prasad
Siha, Resident of Village- Churamanpur, P.S. Buxar (Industrial), District-
Buxar.
.... .... Petitioner.
Versus
1. The State of Bihar.
2. Suman Prasad Srivastava, son of Late Gangalal.
3. Munni Devi, wife of Suman Prasad Srivastava.
O.P. No. 2 and 3 are resident of Mohalla-Civil Line Buxar, P.O.+P.S.
Buxar Town, District- Buxar.
.... .... Opposite Parties.
CORAM: HONOURABLE MR. JUSTICE GOPAL PRASAD
ORAL ORDER
2 08-08-2013Learned counsel for the petitioner prayed for to withdraw this case.
Accordingly, this case is dismissed as withdrawn.
m.p. (Gopal Prasad, J)