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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Uttar Pradesh - Subsection

Section 141(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)moving parts of the elevators, hoists, screens, bunkers, chutes, grouting equipment used for concrete work and of other equipment used for storing, transport and other handling ingredients of concrete are securely, fenced to avoid contact of building workers with such moving parts;