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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(1) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(1)The State Government shall, publish model regulations for guidance and adoption by the Water Users' Associations and its Managing Committee laying down guidelines relating to the number of meetings to be held, the procedure and the quorum in the meeting, etc.