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Supreme Court - Daily Orders

K. Deenadayalan vs N. Sathish Kumar on 6 May, 2015

Bench: M.Y. Eqbal, S.A. Bobde

     ITEM NO.15                             COURT NO.9                SECTION XII

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).
     13304-13305/2015

     (Arising out of impugned final judgment and order dated 18/12/2014
     in CRP(PD) No. 941/2011,18/12/2014 in CRP(PD) No. 2496/2011 passed
     by the High Court Of Madras)

     K. DEENADAYALAN                                                   Petitioner(s)

                                                   VERSUS

     N. SATHISH KUMAR                                                  Respondent(s)


     (with prayer for interim relief)

     Date : 06/05/2015 These petitions were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE M.Y. EQBAL
                           HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)
                                       Mr. S. Gowthaman,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petitions are dismissed.





                         [INDU POKHRIYAL]                   [SUKHBIR PAUL KAUR]
                           COURT MASTER                        A.R.-CUM-P.S.




Signature Not Verified

Digitally signed by
Sukhbir Paul Kaur
Date: 2015.05.06
16:51:01 IST
Reason: