Supreme Court - Daily Orders
K. Deenadayalan vs N. Sathish Kumar on 6 May, 2015
Bench: M.Y. Eqbal, S.A. Bobde
ITEM NO.15 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
13304-13305/2015
(Arising out of impugned final judgment and order dated 18/12/2014
in CRP(PD) No. 941/2011,18/12/2014 in CRP(PD) No. 2496/2011 passed
by the High Court Of Madras)
K. DEENADAYALAN Petitioner(s)
VERSUS
N. SATHISH KUMAR Respondent(s)
(with prayer for interim relief)
Date : 06/05/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Mr. S. Gowthaman,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
[INDU POKHRIYAL] [SUKHBIR PAUL KAUR]
COURT MASTER A.R.-CUM-P.S.
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.05.06
16:51:01 IST
Reason: