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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(i) in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977

(i)" Sale " means the sale by open auction or sealed tenders or by negotiation or a combination of these as the case may be;