Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 157] [Entire Act] State of Kerala - Subsection Section 157(5A) in Kerala Panchayat Raj Act, 1994 (5A)the Officer authorised under sub-section (2) shall attend the meeting convened under this section, as an observer] [Substituted by Act 13 of 1999.]
