Section 20(3)(iia) in The Goa, Daman and Diu Town and Country Planning Act, 1974

[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

(iia)[ All the Members of Legislative Assembly representing a planning area;] [Inserted by the Amendment Act 19 of 1995.]

Legal Document View