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Madhya Pradesh High Court

Hari Singh vs The State Of Madhya Pradesh on 9 August, 2019

THE HIGH COURT OF MADHYA PRADESH _____No._______ Gwalior, 09.08.2019 Due to paucity of time, the matters are adjourned as under:

Serial Numbers Next date of listing 52 to 68, 70, 72, 73, 77, 81 to 87, Next Week 109, 110, 115, 119, 74 to 76, 78 to 80, 88, 111 to 114, After One Week 116, 120, 123 to 130 Interim order, if any, passed earlier shall continue till next date of listing.

(Anand Pathak) Judge neetu NEETU SHASHANK 2019.08.09 05:51:37

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