Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7C] [Entire Act] State of Madhya Pradesh - Subsection Section 7C(a) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982 (a)The person appointed to collect the contribution or the Inspector may detain the consignment;
