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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(h) in The Hindi Sahitya Sammelan Act, 1962

(h)the conduct prosecution of suits and proceedings by or against the Sammelan; 174A (i) the matters relating to the affiliation of schools, colleges, and other institutions with the Sammelan ;