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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(9) in Regulations of the Tamil Nadu Agricultural University

(9)No business other than that brought forward in the agenda shall be transacted at the meetings without the approval of the Vice-Chancellor at the special or extraordinary meetings, only the subjects brought forward by the Vice-Chancellor shall be transacted.