Supreme Court - Daily Orders
M/S Andhra Pradesh Power Generation ... vs M/S Tecpro Systems Limited on 14 August, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.27 COURT NO.7 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8998/2023
[Arising out of impugned final judgment and order dated 17-02-2023
in ARBA No. 81/2019 passed by the High Court for The State of
Telangana at Hyderabad]
M/S ANDHRA PRADESH POWER GENERATION
CORPORATION LIMITED (APGENCO) Petitioner(s)
VERSUS
M/S TECPRO SYSTEMS LIMITED & ORS. Respondent(s)
IA No. 89205/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 89201/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
WITH
SLP(C) No. 13200/2023 (XII-A)
IA No. 132447/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES
Date : 14-08-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
For Petitioner(s) : Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Venkita Subramoniam T.r, AOR
Mr. Neeraj Kumar, Adv.
Ms. Meenakshi Jha, Adv.
Mr. Varun Mudgal, Adv.
Mr. Guntur Pramod Kumar, AOR
Ms. Prerna Singh, Adv.
For Respondent(s) : Ms. Misha Rohatgi, AOR
Mr. Anirudh Krishnan, Adv.
Mr. K. Shiva, Adv.
Signature Not Verified
Mr. Anuraag Rajagopalan, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2025.08.19
Mr. Pranay Prakash, Adv.
Mr. Balaji Srinivasan, AOR
10:29:48 IST
Reason:
M/S. Dharmaprabhas Law Associates, AOR
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UPON hearing the counsel the Court made the following
O R D E R
List the matter(s) for final disposal on 23.09.2025 at 02.00 PM. The parties are at liberty to file short written submissions in the meantime.
(JAYANT KUMAR ARORA) (NIDHI WASON) ASTT. REGISTRAR-cum-PS COURT MASTER