Madhya Pradesh High Court
Kamlesh Prajapati (Prajapat) vs The State Of Madhya Pradesh on 20 July, 2021
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 MCRC-29648-2021 The High Court Of Madhya Pradesh MCRC-29648-2021 (KAMLESH PRAJAPATI (PRAJAPAT) Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Indore, Dated : 20-07-2021 Heard through Video Conferencing. Shri Nilesh Dave, learned counsel for the applicant. Shri S.Jaiswal, learned counsel appearing on behalf of Advocate General/State.
Case diary is not available.
List alongwith connected MCRC No.35217/2021 for analogous hearing on 03.08.2021.
(SHAILENDRA SHUKLA)
JUDGE
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Date: 2021.07.20
17:57:39 IST