Calcutta High Court (Appellete Side)
Raisuddin Sk. & Ors vs The State Of West Bengal & Ors on 28 August, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
1 28.08.2015
Item No.35 SB W.P. 19709 (W) of 2015 Raisuddin Sk. & Ors.
Vs. The State of West Bengal & Ors.
The learned advocate for the petitioners is not ready to argue the writ petition.
Put it up in the monthly list of September, 2015 under the heading 'Motion'.
(DIPANKAR DATTA, J.)