Supreme Court - Daily Orders
Pearl Global Ltd.. vs Union Of India on 15 April, 2014
hITEM NO.57 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).13544/2010
(From the judgement and order dated 19/01/2010 in LPA
No.281/2008 of The HIGH COURT OF DELHI AT N. DELHI)
PEARL GLOBAL LTD.& ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With prayer for interim relief and office report) WITH SLP(C) NO. 14966-14969 of 2011 (With appln.(s) for c/delay in filing SLP, exemption from filing c/c of the impugned judgment and prayer for interim relief) SLP(C) NO. 15283-15285 of 2010 (With office report) SLP(C) NO. 18756 of 2012 (With prayer for interim relief and office report) Date: 15/04/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN HON’BLE MR. JUSTICE J. CHELAMESWAR For Petitioner(s) SLP(C)13544/2010 and Mr. Parag P. Tripathi,Sr.Adv. 15283-15285/2010 Ms. Neelima Tripathi,Adv.
Mr. K.V.Mohan,Adv.
Mr. S. Mohapatra,Adv.
Mr. Mohan Jain,ASG(Not present) Ms. Vimla Sinha,Adv.
Ms. S.K. Bajwa,Adv.
Ms. Honey Kumari,Adv.
Mr. Shreekant N. Terdal.Adv.
For Respondent(s) Mr. Mohan Jain,ASG(N.P.) Ms. Vimla Sinha,Adv.
Mr. Sukhbeer Kaur Bajwa,Adv. Ms. Honey Kumari,Adv.
Mr. Shreekant N. Terdal,Adv.
Mr. Ashwani Kumar,Adv. Ms. Iti Sharma,Adv.
Mr. B. Sridhar,Adv.
SLP(C)14966&14969/2011Mr. Altaf Ahmed,Sr.Adv.
Ms. Neelima Tripathi,Adv.
Mr. K.V.Mohan,Adv.
Mr. S. Mohapatra,Adv.
- 2 -
SLP(C)18756/2012 Ms. Neelima Tripathi,Adv.
Mr. K.V.Mohan,Adv.
Mr. S. Mohapatra,Adv.
Mr. Yash Pal Dhingra,Adv.
UPON hearing counsel the Court made the following O R D E R List on 21st April, 2014.
(O.P. SHARMA) (M.S. NEGI) COURT MASTER ASSISTANT REGISTRAR