Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 18 in Kerala Fish Seed Act, 2014 18. Appointment of Fish Seed Inspectors. - The Government may, by notification, appoint such persons as it thinks fit, having the prescribed qualifications, as Fish Seed Inspectors and define the areas within which they shall exercise jurisdiction.
