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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

(2)Method of payment of pension and gratuity-Pension shall be paid by Mukhya Adhikari, payment up to Rs. 300 per month shall be made in cash or by money order on request of the pensioner, after deducting the charges on that account, while those exceeding Rs. 300 shall be paid by cheque by Mukhya Adhikari.