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Union of India - Section

Section 26 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

26. Termination of Pilot's outward duties.

- (i) The duties of a Pilot in regard to outward bound vessels shall cease when he has piloted the vessel upto the pilot boarding or disembarking point.
(ii)A Pilot shall ascertain the position of the vessel before leaving the vessel and enter them in the pilotage paper.