Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(v) in Bihar Tourism Cadre Rules, 2013 (v)"Appointing authority" means Director, Directorate of Tourism, Bihar in the context of post up-to Tourist Information Officer, and Principal Secretary/ Secretary, Department of Tourism, Bihar in the context of higher posts.
