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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(iv) in The Cement Control Order, 1967

(iv)[ such expenses by the Development Commissioner for cement Industry as may be necessary for the purpose of increasing the production of cement, securing its equitable distribution and availability at fair prices] [Substituted by S.O. 415 (E), dated 22nd April, 1987.]