Section 37 in Chandigarh Panchayat Election Rules, 1994
37. Preparation of return.
- When the counting of votes has been completed and the result has been declared, the Returning Officer, shall forthwith prepare a return containing the following, namely :-(i)the names of contesting candidates;(ii)the number of valid votes obtained by each candidate;(iii)the names(s) of the candidate(s) declared to have been elected ;and shall forthwith forward a copy of the return to the Election Commission and to any other Officer authorised by it in this behalf and a certified copy containing names of the candidates declared elected may also be given to the elected candidates.
