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[Cites 0, Cited by 0] [Section 92C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 92C(1) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(1)On receipt of the annuity roll duly countersigned by the Collector, the Rehabilitation Grants Officer shall forward through a memo, the Treasury-half of the annuity roll to the Treasury Officer concerned and make over the other half to the claimant of the annuity roll. As soon as this is done the relevant columns of the register in R.G. Form 22 shall be filled in.