Section 68(1) in The Corporation of the City of Panaji (Election) Rules, 2004
(1)The control unit and balloting unit of every voting machine used at a polling station shall bear a label marked with-(a)the serial number, if any, and the names of the ward;(b)the serial number and names of the polling station or stations, as the case may be;(c)the serial number of the unit; and(d)the date of poll.
