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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(5)(e) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(e)record comments on every claim of the person in character and antecedent Form and also a general report about his activities including means of livelihood in the period of verification.