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State of Madhya Pradesh - Section

Section 10 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

10. Incentives to private university.

- Notwithstanding the provisions of sub-clause (a) of clause (iv) of Section 7, the Government may provide financial or other incentives to the private university for reasons to be recorded in writing.