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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of West Bengal - Subsection

Section 241(4) in The Calcutta Municipal Corporation Act, 1980

(4)An appeal shall lie to the State Government from any refusal by the Mayor-in-Council to give direction under sub-section (1) or from any direction given by the Mayor-in-Council under that sub-section.