Punjab-Haryana High Court
Bajaj Allianz General Insurance Co. Ltd vs Income Tax Commissioner And Ors on 19 October, 2016
Author: S.J. Vazifdar
Bench: S.J. Vazifdar
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Civil Writ Petition No.8761 of 2016
DATE OF DECISION: 19.10.2016
Bajaj Allianz General Insurance Co. Limited
.....Petitioner
versus
Income Tax Commissioner and others
.....Respondents
CORAM:- HON'BLE MR.JUSTICE S.J. VAZIFDAR, CHIEF JUSTICE
HON'BLE MR. JUSTICE DARSHAN SINGH
Present: Mr. Sandeep Suri, Advocate for the petitioner
Mr. Denesh Goyal, Advocate for respondent No.1
Mr. Vikrant Rana, Advocate for respondent
Nos.3 and 4
..
S.J. VAZIFDAR, CHIEF JUSTICE (Oral):
The petition is dismissed as withdrawn with liberty to adopt any other proceedings in accordance with law.
(S.J. VAZIFDAR)
CHIEF JUSTICE
19.10.2016 (DARSHAN SINGH)
parkash* JUDGE
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