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Punjab-Haryana High Court

Bajaj Allianz General Insurance Co. Ltd vs Income Tax Commissioner And Ors on 19 October, 2016

Author: S.J. Vazifdar

Bench: S.J. Vazifdar

    IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                   Civil Writ Petition No.8761 of 2016
                                    DATE OF DECISION: 19.10.2016


Bajaj Allianz General Insurance Co. Limited
                                                                .....Petitioner
                                   versus

Income Tax Commissioner and others
                                                             .....Respondents

CORAM:-      HON'BLE MR.JUSTICE S.J. VAZIFDAR, CHIEF JUSTICE
             HON'BLE MR. JUSTICE DARSHAN SINGH

Present:     Mr. Sandeep Suri, Advocate for the petitioner
             Mr. Denesh Goyal, Advocate for respondent No.1
             Mr. Vikrant Rana, Advocate for respondent
             Nos.3 and 4
                  ..

S.J. VAZIFDAR, CHIEF JUSTICE (Oral):

The petition is dismissed as withdrawn with liberty to adopt any other proceedings in accordance with law.


                                                 (S.J. VAZIFDAR)
                                                  CHIEF JUSTICE



19.10.2016                                        (DARSHAN SINGH)
parkash*                                                 JUDGE




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