Supreme Court - Daily Orders
Mohammed Abdul Wahid vs Nilofer on 10 May, 2023
Bench: B.R. Gavai, Sanjay Karol
ITEM NO.17 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14445/2021
(Arising out of impugned final judgment and order dated 09-02-2021
in WP No. 7717/2019 passed by the High Court of Judicature at
Bombay at Nagpur)
MOHAMMED ABDUL WAHID Petitioner(s)
VERSUS
NILOFER & ANR. Respondent(s)
(IA No. 116668/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; IA No. 122103/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH SLP(C) No. 8239/2022 (IX)
(IA No. 66445/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; IA No. 108975/2022 - VACATING STAY)
Date : 10-05-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Mr. Huzefa Ahmadi, Sr. Adv.
(SLP 14445/2021) Mr. Masood Shareef, Adv.
Mr. Satyajit A Desai, Adv.
Mr. Yougant Dhillon, Adv.
Mr. Siddharth Gautam, Adv.
Mr. Abhinav K. Mutyalwar, Adv.
Mr. Gajanan N Tirthkar, Adv.
Mr. Vijay Raj Singh Chouhan, Adv.
Ms. Aishwariya Shinde, Adv.
Ms. Anagha S. Desai, AOR
(SLP 8239/2022) Mr. Vinay Navare, Sr. Adv.
Mr. Sudhanshu S Choudhari, Adv.
Mr. Vatsalya Vigya, AOR
For Respondent(s) Dr. R S Sundaram, Adv.
(SLP 14445/2021) Mr. P. N. Gupta, AOR
Mr. Ramaswamy Sundaram, Adv.
Mrs. Bharti Gupta, Adv.
Ms. Aashima Gupta, Adv.
(SLP 8239/2022) Mr. Naresh Kaushik,Adv.
Mr. Manoj Joshi,Adv.
Mr. Anand Singh,Adv.
Mr. Shubham Dwivedi,Adv.
Signature Not Verified
Ms. Shikha John,Adv.
Digitally signed by Ms. Lalitha Kaushik,Adv.
Jayant Kumar Arora
Date: 2023.05.10
18:50:44 IST Ms. Akshata Singh,Adv.
Reason:
Mr. Rahul Sharma,Adv.
Mr. Vardhman Kaushik , AOR
(SLP 14445/2021) Mr. Somanatha Padhan, AOR
1
UPON hearing the counsel the Court made the following
O R D E R
SLP(C)No.14445 of 2021 :
We have heard by Mr. Huzefa Ahmadi, learned senior counsel appearing for the petitioner and Mr. R.S. Sundaram, learned counsel appearing for the respondents.
Arguments concluded.
Judgment reserved.
Written submission be filed within one week from today. SLP(C) No.8239 of 2022 :
List the matter on 25.07.2023.
(MAHABIR SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2