Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(c) in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962

(c)in any case where any person supplies energy free of charge, from the consumer or from the person applying energy free of charge, at the option of the Government or of the prescribed officer.