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[Cites 0, Cited by 0] [Section 74(7)] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(7)(c) in Tamil Nadu Pension Rules, 1978

(c)after issue of the sanction letter, he shall draw-
(i)the amount of provisional family pension; and
(ii)the amount of foil gratuity after deducting therefrom the dues mentioned in clause (b) ; from the Treasury at which the pay and allowance of the establishment are drawn by him.