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Bengal Presidency - Section

Section 27 in Bengal Survey Act, 1875

27. Collector may postpone final apportionment.

- Notwithstanding anything contained in the last preceding section, the Collector may postpone the final apportionment if it shall appear to him that a notice under section 25 has not been served on the zamindar of any estate which should be made liable for a portion of the expenses, or for any other sufficient reason.