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State of Tamilnadu - Section

Section 56 in Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981

56. Registration of employees and employer.

(1)The Government may frame rules providing for the scheme of registration.
(2)The scheme referred to in sub-section (1) may provide for the registration of employees and employer and the terms and conditions subject to which such registration may be made.