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State of Jharkhand - Section

Section 543 in Bihar Education Code, 1961

543. Free Places.

- Five per cent of the places in school hostels may be made free for deserving boys who are really poor, provided that suitable candidates are forthcoming; this concession extends also to the charge for furniture.(Government Resolution no. 3268-E., dated the 5th December, 1923.)Note. - A capitation allowance of Rs. 1.50 for ten months in the year is paid to 24 Ho boarders at Chaibasa Multipurpose Zila School.(G. O. no. 1047-E., dated the 29th February, 1933.)