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[Cites 0, Cited by 0] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(6) in The Coal Mines Regulations, 2011

(6)The Regional Inspector may, by an order in writing and stating the reasons therefor, relax or restrict the provisions of this sub-regulation (4) or sub-regulation (5) in respect of any specified working to such extent and on such conditions as he may specify therein.