Patna High Court - Orders
Vijay Kumar Tripathi & Ors. vs Ram Nath Tripathi on 3 November, 2014
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Revision No.140 of 2014
======================================================
Vijay Kumar Tripathi & Ors.
.... .... Petitioners.
Versus
Ram Nath Tripathi
.... .... Opposite Party.
======================================================
Appearance :
For the Petitioners : Mr. Pradeep Narain Kumar
For the Opposite Party : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
--------------
3 03-11-2014Perused the office notes and heard learned counsel for the petitioners.
In view of the defect, as pointed out by the Stamp Reporter, as prayed for, learned counsel for the petitioners is permitted to convert this Civil Revision into Second Appeal within three weeks.
(Rajendra Kumar Mishra, J) P.S./-
U