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Patna High Court - Orders

Vijay Kumar Tripathi & Ors. vs Ram Nath Tripathi on 3 November, 2014

Author: Rajendra Kumar Mishra

Bench: Rajendra Kumar Mishra

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                           Civil Revision No.140 of 2014
                     ======================================================
                     Vijay Kumar Tripathi & Ors.
                                                                           .... .... Petitioners.
                                                       Versus
                     Ram Nath Tripathi
                                                                       .... .... Opposite Party.
                     ======================================================
                     Appearance :
                     For the Petitioners       :   Mr. Pradeep Narain Kumar
                     For the Opposite Party     : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
                     MISHRA
                     ORAL ORDER
                                                    --------------

3       03-11-2014

Perused the office notes and heard learned counsel for the petitioners.

In view of the defect, as pointed out by the Stamp Reporter, as prayed for, learned counsel for the petitioners is permitted to convert this Civil Revision into Second Appeal within three weeks.

(Rajendra Kumar Mishra, J) P.S./-

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