Supreme Court - Daily Orders
Partha Bhattacharyya vs Ashoke Kumar Nandy on 28 July, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.10 COURT NO.7 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34461/2015
(Arising out of impugned final judgment and order dated 03-08-2015
in CO No. 3310/2010 passed by the High Court Of Calcutta)
PARTHA BHATTACHARYYA Petitioner(s)
VERSUS
ASHOKE KUMAR NANDY & ANR. Respondent(s)
Date : 28-07-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. S. K. Bhattacharya, AOR
Mr. L.K. Paonam, Adv.
Mr. Niraj Bobby Paonam, Adv.
Ms. Tomthinnganbi Koijam, Adv.
For Respondent(s) Mr. Siddhartha Chowdhury, AOR
Mr. Shreyas Mehrotra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2017.07.29
12:36:39 IST
Reason: