Delhi High Court - Orders
Carnation Hotels Pvt. Ltd. And Anr vs Unicorn Real Estate on 6 December, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1067/2023
CARNATION HOTELS PVT. LTD. AND ANR. ..... Petitioners
Through: Mr.Vibhor Kapoor, Adv.
versus
UNICORN REAL ESTATE ..... Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 06.12.2023
1. Though as per office report, service report qua the respondent is awaited, learned counsel for the petitioner has filed an affidavit of service according to which the respondent already stands served through speed post, courier & e-mail.
2. However, since none appears on behalf of the respondent, adverse orders are being deferred.
3. List on 09.02.2024.
REKHA PALLI, J DECEMBER 6, 2023 kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/12/2023 at 00:41:25