(l)[***] [Clause (1) omitted by Tamil Nadu Panchayats (Third Amendment) Act, 2007 (Tamil Nadu Act 23 of 2007) w.e.f. 8th June 2007. Before omission it was as follows: '(I) the proportionate share of the proceeds of the Entertainments Tax received by the Panchayat Union Council under section 13 of the Tamil Nadu Entertainments Tax Act, 1939 (Tamil Nadu Act X of 1939);']
