Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19B(10)] [Section 19B] [Entire Act]

State of Maharashtra - Subsection

Section 19B(10)(a) in Maharashtra Highways Act, 1955

(a)the market value of the land on the date of publication of the notification under section 15;